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Telangana High Court

K.Yadamma, vs The Prudential Cooperative Bank Ltd., on 10 December, 2021

Author: Satish Chandra Sharma

Bench: Satish Chandra Sharma, N.Tukaramji

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                         AND
             THE HON'BLE SRI JUSTICE N. TUKARAMJI


                      WRIT APPEAL No.87 of 2007

JUDGMENT:

(Per the Hon'ble the Chief Justice Satish Chandra Sharma) On 09.12.2021, there was no appearance on behalf of the appellants. Therefore, the matter has been listed under the caption "for dismissal". Today also, there is no appearance on behalf of the appellants.

Therefore, the writ appeal is dismissed for want of prosecution.

Miscellaneous petitions, if any, shall stand closed.

There shall be no order as to costs.

__________________________________ SATISH CHANDRA SHARMA, CJ ______________________________ N. TUKARAMJI, J 10.12.2021 ES