Telangana High Court
K.Yadamma, vs The Prudential Cooperative Bank Ltd., on 10 December, 2021
Author: Satish Chandra Sharma
Bench: Satish Chandra Sharma, N.Tukaramji
THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
AND
THE HON'BLE SRI JUSTICE N. TUKARAMJI
WRIT APPEAL No.87 of 2007
JUDGMENT:(Per the Hon'ble the Chief Justice Satish Chandra Sharma) On 09.12.2021, there was no appearance on behalf of the appellants. Therefore, the matter has been listed under the caption "for dismissal". Today also, there is no appearance on behalf of the appellants.
Therefore, the writ appeal is dismissed for want of prosecution.
Miscellaneous petitions, if any, shall stand closed.
There shall be no order as to costs.
__________________________________ SATISH CHANDRA SHARMA, CJ ______________________________ N. TUKARAMJI, J 10.12.2021 ES