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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(4) in Chhattisgarh Municipalities (Procedure for Conduct of Business) Rules, 2016

(4)The person holding the admission card shall sit in the prescribed place and maintain decency in his/her conduct and obey the orders of the Presiding Officer.