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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

State of Jharkhand - Subsection

Section 227(1)(a) in Jharkhand Municipal Act, 2011

(a)a drain is constructed of such size, materials and description, at such level, and with such fall, as may appear to the Municipal Commissioner or the Executive Officer to be necessary for the effectual drainage of such premises,