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State of Haryana - Section

Section 7 in The Punjab Borstal Rules

7. Duties and powers of a Superintendent and his responsibility for the proper management of the Borstal Institution.

- The Superintendent shall have the same powers and duties as the Superintendent of a Jail has under the Punjab Jail Manual except in so far as they are inconsistent with the Act. He shall, subject to the orders of the Director, manage the Borstal Institution in all matters relating to training, discipline, punishment, control and expenditure in accordance with the provisions of the Act and these rule.