Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 16 in Assessment, Levy and Recovery of Contribution Costs Rules 16. Where any such document is not in the possession or power of the trustee or the other person, he shall, if possible, state in whose possession or power it is.
