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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(20) in The Kalyani University Act, 1981

(20)[ "Teacher of the University" means a Professor, Associate Professor, Assistant Professor, or any other person, holding a teaching post including a part time teaching post, appointed or recognized as such by the University] [Substituted by Act No. 12 of 2011, dated 25.2.2012.]