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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(4)(III) in The Bombay Tenancy and Agricultural Lands Act, 1948

(III)[ Restriction Upon Holding Land in Excess of Ceiling Area] [This portion was substituted for sections 34 to 36, by Bombay 13 of 1953, section 24.]