Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Assam - Subsection Section 3(f) in The Assam Secondary Education Act, 1961 (f)"Headmaster of Headmistress" means the head of the teaching staff of a High School or Higher Secondary School by whatever name he or she be designated ;
