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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(3)(l) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(l)the foster parent(s) should be willing to take the child for regular (at least once a month in the case of infants) check-ups to a paediatrician approved by the agency.