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[Cites 0, Cited by 0] [Section 331] [Entire Act]

State of Rajasthan - Subsection

Section 331(19) in Rajasthan Panchayati Raj Rules, 1996

(19)Maintain survey register for such trespasses and report such cases to Panchayat/Tehsildar for ejectment/regularisation as per Panchayat/Revenue Rules.