Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 137 in Tamil Nadu District Municipalities Act, 1920

137. Maintenance of system of drainage by council.

- The municipal council shall, so far as the funds at its disposal mac admit, provide and maintain a sufficient system of public drains.Private Drainage