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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Kerala - Subsection

Section 39(1) in Kerala Agricultural University Act, 1971

(1)Subject to the provisions of this Act and the Statutes, the University shall carry on research throughout the State directed primarily to the problems of agriculture and allied sciences for the purpose of aiding the development of agriculture and for the benefit of the agriculture population of the State and shall for this purpose establish agricultural research stations.