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State of Rajasthan - Section

Section 15 in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

15. Academic and technical qualifications and experience.

- A candidate for direct recruitment to the posts enumerated in Schedule, shall possess;
(1)The qualifications and experience given in Column 5 of the Schedules, and
(2)Working knowledge of Hindi written in Devnagri script and knowledge of Rajasthani Culture.