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[Cites 0, Cited by 1] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(6) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(6)A person appointed to any part-time post created in lieu of a whole time post borne on the cadre of a service, class or category shall not be regarded as a probationer in such service nor shall be entitled by reason only of such appointment to any preferential claim to future appointment to such service, class or category.