Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(ii) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(ii)In respect of Gold [, Silver and such other metals] [Substituted 'and Silver' by Notification No. G.S.R. 674(E), dated 20.9.2019.], the London Bullion Market Association auction price shall be taken.