Allahabad High Court
Buddha Sen vs State Of U.P. & Others on 2 February, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 35 Case :- WRIT - C No. - 104 of 2004 Petitioner :- Buddha Sen Respondent :- State Of U.P. & Others Petitioner Counsel :- Satyendra Narayan Singh,Anil Kumar Shukla Respondent Counsel :- C.S.C. Hon'ble Devendra Pratap Singh,J.
Hon'ble Mrs. J avashree Tiwari.J. None appears for the petitioner even in the revised list. Even otherwise, the cause does not survive.
The writ petition is dismissed. Interim order, if any, stands vacated. Order Date :- 2.2.2010 Meenu