Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(7) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(7)Any error on the certificate detected after issue of the same shall be corrected by the Board by making an endorsement in this regard on a request from the candidate received through the Head of the institution through which he/she had appeared for the said examination.