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Calcutta High Court (Appellete Side)

Salina Bewa vs The State Of West Bengal & Ors on 4 April, 2023

Author: Shampa Sarkar

Bench: Shampa Sarkar

 04.04.2023
Sl. No.30(ML)
    srm
                                 W.P.A. No. 7252 of 2023

                                        Salina Bewa

                                            Vs.

                             The State of West Bengal & Ors.



                      Mr. Gomal Mastafa,
                      Mr. Samirul Sardar
                                                        ....for the Petitioner.



                      Despite service, none appears on behalf of the

                respondents. Affidavit-of-service is taken on record.

Learned Advocate-on-record for the petitioner is directed to serve notice upon the learned Advocate for the State-respondents indicating that this matter will be taken up on April 17, 2023.

List this matter on April 17, 2023.

The learned Advocate for the State-respondents is directed to come back with necessary information as to whether further the selection for the post of ASHA in Goas-Sarkarpara Sub-Health Centre, Raninagar-I Block, had been held or not.

(Shampa Sarkar, J.)