Calcutta High Court (Appellete Side)
Salina Bewa vs The State Of West Bengal & Ors on 4 April, 2023
Author: Shampa Sarkar
Bench: Shampa Sarkar
04.04.2023
Sl. No.30(ML)
srm
W.P.A. No. 7252 of 2023
Salina Bewa
Vs.
The State of West Bengal & Ors.
Mr. Gomal Mastafa,
Mr. Samirul Sardar
....for the Petitioner.
Despite service, none appears on behalf of the
respondents. Affidavit-of-service is taken on record.
Learned Advocate-on-record for the petitioner is directed to serve notice upon the learned Advocate for the State-respondents indicating that this matter will be taken up on April 17, 2023.
List this matter on April 17, 2023.
The learned Advocate for the State-respondents is directed to come back with necessary information as to whether further the selection for the post of ASHA in Goas-Sarkarpara Sub-Health Centre, Raninagar-I Block, had been held or not.
(Shampa Sarkar, J.)