Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Sikkim - Subsection

Section 22(1) in Vinayaka Missions Sikkim University Act, 2008

(1)The Board of Management shall consist of the following, namely :-
(a)The Vice-Chancellor.
(b)The Registrar.
(c)Four persons, nominated by the Sponsor.
(d)Two Deans of the faculties as nominated by the Chancellor.
(e)One representative to be nominated by the State Government.