Madhya Pradesh High Court
Vishandas Parwani (Since Deceased) vs Shishir Khare on 20 July, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-26983-2018
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 26983 of 2018
(VISHANDAS PARWANI (SINCE DECEASED) AND OTHERS Vs SHISHIR KHARE )
Dated : 20-07-2024
Shri Sankalp Kochar - Advocate for applicant.
Shri Ramanuj Choubey - Advocate for respondent.
Learned counsel for the respondent prays for and is granted two weeks time to file response to this petition.
List the matter on 08.08.2024. IR, if any to continue till the next date of hearing.
(MANINDER S. BHATTI) JUDGE mn Signature Not Verified Signed by: MANOJ NAIR Signing time: 7/22/2024 5:37:47 PM