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Chattisgarh High Court

M/S Pravin Kumar Kotak vs State Of Chhattisgarh 14 Wpt/167/2018 ... on 10 October, 2018

           HIGH COURT OF CHHATTISGARH, BILASPUR

                                 Order Sheet

                           WPT No. 204 of 2018

     M/s Pravin Kumar Kotak Versus State Of Chhattisgarh & Others

WPT/167/2018,WPT/189/2018,WPT/190/2018,WPT/191/2018,WPT/205/2018,
     WPT/206/2018,WPT/207/2018,WPT/208/2018,WPT/209/2018,




     10/10/2018         Shri Shobhit Banerjee, appears on behalf of Shri
                  Ankit Singhal, counsel for the petitioners.
                        Shri Anand Dadriya, GA for the State.
                        Shri AS Kachhawaha with Shri BL Dubey,
                  counsel for the respondent-Federation.

Learned State Counsel prays for and is allowed 4 weeks' time to file return.

Sd/-

Judge (Prashant Kumar Mishra) Barve