Chattisgarh High Court
M/S Pravin Kumar Kotak vs State Of Chhattisgarh 14 Wpt/167/2018 ... on 10 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPT No. 204 of 2018
M/s Pravin Kumar Kotak Versus State Of Chhattisgarh & Others
WPT/167/2018,WPT/189/2018,WPT/190/2018,WPT/191/2018,WPT/205/2018,
WPT/206/2018,WPT/207/2018,WPT/208/2018,WPT/209/2018,
10/10/2018 Shri Shobhit Banerjee, appears on behalf of Shri
Ankit Singhal, counsel for the petitioners.
Shri Anand Dadriya, GA for the State.
Shri AS Kachhawaha with Shri BL Dubey,
counsel for the respondent-Federation.
Learned State Counsel prays for and is allowed 4 weeks' time to file return.
Sd/-
Judge (Prashant Kumar Mishra) Barve