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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Haryana - Subsection

Section 59(x) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(x)The [water seal latrine] [Substituted for the words 'service latrine' vide Notification, dated 7.4.1995.] and service urinal walls shall be rendered with a non-absorbent material such as cement plaster (1 : 2) upto a height of at least 1.20 metres above the floor level,