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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1)(e) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(e)To maintain a register of the vending spaces and the authorized vendors in each space in a manner as may be prescribed, and to maintain a record of ail matters and documents relating to or covered under these bye-laws.