Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(2) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(2)The Settlement Officer shall cause copies of the order to be affixed to the notice board of the Tehsil as also the notice board of his own office.Rules to give effect to the provisions of Section 175