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State of Uttar Pradesh - Section

Section 13 in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

13. Register of Osrabandi. -

(1)A register in A.D. (O) Form No. 5 of Osrabandi sanctioned, shall be maintained in Hindi written in Devanagri script in the following offices:
(a)Divisional Office,
(b)Sub-divisional Office,
(c)Office of Block Development Officer, and
(d)Office of the Ziledar.
(2)A register in A.D. (O) Form No. 6 and a register in A.D. (O) Form No. 7 shall be maintained in Hindi written in Devanagri script in the office of Deputy Revenue Officer only.