Section 3(1)(ii) in Orissa Revised Scales of Pay Rules, 2008

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State of Odisha - Subsection

Section 3(1)(ii) in Orissa Revised Scales of Pay Rules, 2008

(ii)"existing scale" in relation to a Government servant means the present scale applicable to the post held by the Government servant (or, as the case may be, any personal scale of pay applicable to him/her) as on the 1st day of January, 2006 in a substantive or temporary capacity:

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State of Odisha - Subsection

Section 3(1)(ii) in Orissa Revised Scales of Pay Rules, 2008