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Rajasthan High Court - Jodhpur

Shri Jain Swetamber Terapanthi Mahila ... vs National Council For Teacher Education on 4 August, 2022

Author: Vijay Bishnoi

Bench: Vijay Bishnoi

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                  S.B. Civil Writ Petition No. 8599/2022

                                   Shri Jain Swetamber Terapanthi Mahila Shikshan Prashikshan
                                   Mahavidyalaya
                                                                                                     ----Petitioner
                                                                      Versus
                                   National Council For Teacher Education
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Digvijay Singh Sodha



                                                 HON'BLE MR. JUSTICE VIJAY BISHNOI

Order 04/08/2022 In view of the order passed by this Court on 03.08.2022 in SB Civil Writ Petition No.7135/2022 and other connected matters, this writ petition is kept pending for awaiting the decision of Delhi High Court in W.P.(C) No.7284/2022 (Supra) & other connected matters.

List the matter after eight weeks along with SB Civil Writ Petition No.7135/2022.

(VIJAY BISHNOI),J 182-Arun/-

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