Rajasthan High Court - Jodhpur
Shri Jain Swetamber Terapanthi Mahila ... vs National Council For Teacher Education on 4 August, 2022
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 8599/2022
Shri Jain Swetamber Terapanthi Mahila Shikshan Prashikshan
Mahavidyalaya
----Petitioner
Versus
National Council For Teacher Education
----Respondent
For Petitioner(s) : Mr. Digvijay Singh Sodha
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order 04/08/2022 In view of the order passed by this Court on 03.08.2022 in SB Civil Writ Petition No.7135/2022 and other connected matters, this writ petition is kept pending for awaiting the decision of Delhi High Court in W.P.(C) No.7284/2022 (Supra) & other connected matters.
List the matter after eight weeks along with SB Civil Writ Petition No.7135/2022.
(VIJAY BISHNOI),J 182-Arun/-
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