Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Puducherry - Subsection

Section 49(2)(v) in Puducherry School Education Act, 1987

(v)educational purposes for which the income derived by way of fees by recognised unaided schools shall be spent ;