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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(x) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(x)"Settlement Option" means a facility made available to the policyholder to receive the maturity or death proceeds in instalments in accordance with the terms and conditions stated in advance at the inception of the contract.