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State of Tamilnadu - Section

Section 1 in The Tamil Nadu Aquaculture (Regulation) Act, 1995

1. Short title, extent and commencement.

(1)This Act may be called the Tamil Nadu Aquaculture (Regulation) Act, 1995.
(2)It extends to the whole of the State of Tamil Nadu.
(3)It shall come into force on such [date] [Came into force on 3.5.1995.] as the Government may, by notification, appoint and different dates may be appointed for different areas and for different provisions of this Act.