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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)The person shall not be supplied with a ballot paper unless he gives an unqualified answer to the question or questions put to him in the affirmative to the first and in the negative to the second or such question.