Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 468] [Entire Act]

State of West Bengal - Subsection

Section 468(e) in Kolkata Municipal Corporation Act, 1980

(e)while conveying a corpse or part of a corpse place or leave the same on or near any street without urgent necessity;