Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 18 in The West Bengal Schools (Control of Expenditure) Act, 2005 18. Cognizance of offence. - No prosecution shall be instituted under this Act without the previous sanction of the State Government.
