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State of Bihar - Section

Section 9 in The Bihar Co-operative Service Rules, 1975

9. Physical Fitness.

(a)A candidate must be of sound health, good physique and active habits and free from any physical defects likely to interfere with the efficient performance of the duties of a member of the Bihar Co-operative Service, Class II (Junior Branch. A candidate who is found after examination by a Medical Board not fit to satisfy the (sic.?) requirements will not be selected for appointment.