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Supreme Court - Daily Orders

Wind World(India) Ltd vs Aloys Wobben on 12 August, 2014

\222 ITEM NO.20                                COURT NO.10                 SECTION XII

                                     S U P R E M E C O U R T O F      I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).33252-33263/2013


     WIND WORLD(INDIA) LTD                                                 Petitioner(s)

                                                      VERSUS

     ALOYS WOBBEN & ORS                                                Respondent(s)

     (with appln. (s) for exemption from filing legible copies of dim
     annexures and permission to file additional documents and
     permission to place addl. documents on record and interim relief
     and office report) (For Final Disposal)


     Date : 12/08/2014 These petitions were called on for hearing today.

     CORAM :
                                   HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                                   HON’BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)                   Mr. M. P. Devanath,Adv.

     For Respondent(s)                   Mr. Vivek A. Vashi,Adv.


                            UPON hearing the counsel the Court made the following
                                                    O R D E R

Perused the letter circulated by the counsel for the petitioner.

Adjourned for six weeks.

(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Narendra Prasad Date: 2014.08.13 17:49:40 IST Reason: