Madhya Pradesh High Court
Raverent H.H. Smith vs S.K. Sharma Judgement Given By: Hon'Ble ... on 27 January, 2014
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Conc. No.1935/2013
27/1/2014 :
Shri A. K. Pare, learned counsel for the petitioner.
Shri R. S. Siddiqui, learned counsel for the
respondents.
In view of the reply filed by the respondents and compliance report, no further action is required to be taken.
Respondents are discharged from the proceedings and the application disposed of.
( Rajendra Menon) (Anil Sharma)
Judge Judge
mrs.mishra