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Madhya Pradesh High Court

Raverent H.H. Smith vs S.K. Sharma Judgement Given By: Hon'Ble ... on 27 January, 2014

                                                                         - 1 -1


                               Conc. No.1935/2013
             27/1/2014 :
                  Shri A. K. Pare, learned counsel for the petitioner.

                  Shri R. S. Siddiqui, learned counsel for the
             respondents.

In view of the reply filed by the respondents and compliance report, no further action is required to be taken.

Respondents are discharged from the proceedings and the application disposed of.



             ( Rajendra Menon)                       (Anil Sharma)
                  Judge                                  Judge
mrs.mishra