Section 4(2)(d) in Gender Sensitization & Sexual Harassment of Women at Family Court, Junagadh and Courts under the jurisdiction of Family Court, Junagadh (Prevention, Prohibition and Redressal) Regulations, 2013
(d)one woman member being a member of the Advocate Clerks Association of the Family Court Junagadh elected by General Ballot of the Advocate Clerks Association of the Family Court Junagadh;