Section 4(2)(d) in The U.P. Homoeopathic Medical Colleges (Acquisition and Miscellaneous Provisions) Act, 1981

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(d)teachers or other employees, of any Scheduled College or national Homoeopathic Medical College shall be transferred from one college to another;

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