Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 36 in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017 36. Power to require information and communicate electronically. - The Authority may, by order in writing or electronically, require any report or information from the applicant, warehouseman and any other person.
