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Allahabad High Court

State Of U.P & Ors vs Mukhtiyar Singh & Another on 17 September, 2010

Author: Pankaj Mithal

Bench: Pankaj Mithal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- FIRST APPEAL No. - 445 of 1993
 

 
Petitioner :- State Of U.P & Ors
 
Respondent :- Mukhtiyar Singh & Another
 
Petitioner Counsel :- S.C.
 
Respondent Counsel :- H.N. Singh
 

 
Hon'ble Pankaj Mithal,J.
 

Stay order dated 14.7.93 is confirmed.

Office to proceed and list the appeal for final hearing after two weeks. In the meantime paper books may be filed by the learned Standing counsel containing all the relevant papers of both sides.

Order Date :- 17.9.2010 piyush