Allahabad High Court
State Of U.P & Ors vs Mukhtiyar Singh & Another on 17 September, 2010
Author: Pankaj Mithal
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- FIRST APPEAL No. - 445 of 1993 Petitioner :- State Of U.P & Ors Respondent :- Mukhtiyar Singh & Another Petitioner Counsel :- S.C. Respondent Counsel :- H.N. Singh Hon'ble Pankaj Mithal,J.
Stay order dated 14.7.93 is confirmed.
Office to proceed and list the appeal for final hearing after two weeks. In the meantime paper books may be filed by the learned Standing counsel containing all the relevant papers of both sides.
Order Date :- 17.9.2010 piyush