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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(f) in The Ancient Monuments Preservation Act, 1904

(f)the payment of any expenses incurred by the owner or by the [Central Government] [Substituted by A.O. 1937, for " Government" . ] in connection with the preservation of the monument;