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Patna High Court - Orders

The Managing Director, Bihar State ... vs Raja Ram Sharma & Anr on 26 October, 2018

Bench: Chief Justice, Anil Kumar Upadhyay

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                        Civil Review No.5 of 2018
                                                     In
                                  Letters Patent Appeal No.154 of 2014
                 ======================================================
                 The Managing Director, Bihar State Cooperative Bank Ltd

                                                                               ... ... Petitioner/s
                                                    Versus
                 Raja Ram Sharma & Anr

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :       Mr. Prashant Kumar, Advocate
                 For the Respondent/s   :       Mr.
                 ======================================================
                 CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
                                       ORAL ORDER

                 (Per: HONOURABLE THE CHIEF JUSTICE)

3   26-10-2018

Three weeks' time is granted to remove the defects as pointed out by the Registry failing which the petition shall stand dismissed for non-prosecution automatically without further referring to the Court.

(Mukesh R. Shah, CJ) ( Anil Kumar Upadhyay, J) K.C.Jha/-

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