Patna High Court - Orders
The Managing Director, Bihar State ... vs Raja Ram Sharma & Anr on 26 October, 2018
Bench: Chief Justice, Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Review No.5 of 2018
In
Letters Patent Appeal No.154 of 2014
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The Managing Director, Bihar State Cooperative Bank Ltd
... ... Petitioner/s
Versus
Raja Ram Sharma & Anr
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Prashant Kumar, Advocate
For the Respondent/s : Mr.
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 26-10-2018Three weeks' time is granted to remove the defects as pointed out by the Registry failing which the petition shall stand dismissed for non-prosecution automatically without further referring to the Court.
(Mukesh R. Shah, CJ) ( Anil Kumar Upadhyay, J) K.C.Jha/-
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