Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Karnataka - Subsection Section 13(5) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004 (5)No person shall be appointed as, or hold office of, the Vice-Chancellor if he has attained the age of sixty five years.
