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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(2)(b) in The Punjab Cotton Ginning and Pressing Factories Rules, 1965

(b)The licensee shall not permit evasion or infringement of any of the provisions of the Act and shall report in writing to the Director of Agriculture, Haryana, any evasion or breach that comes to his knowledge;