Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(7) in Biju Patnaik University of Technology Act, 2002 (7)An appeal shall lie to the Chancel or against any order of dismissal passed by the Board or the Vice-Chancellor against any employee in the service of the University;
