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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(iii) in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

(iii)Whether the holding of the applicant is adjoining or is situated nearby Reserved Forests, Protected Forests or Revenue Forests ('Bade/Chhote Jhar Ka Jungle').