Section 2A in Securities and Exchange Board of India (Debenture Trustees) Rules, 1993
2A. [ Power of the Board to issue clarifications. [Inserted by the SEBI (Debenture Trustees) (Amendment) Regulations, 2003, w.e.f. 4-7-2003.]
- In order to remove any difficulties in respect of the application or interpretation of these regulations, the Board may issue clarifications or guidelines in the form of circulars.]
