Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(2)(vii) in The Wakf Act, 1995

(vii)the conditions subject to which an Executive Officer and supporting staff may be appointed under sub-section (1) of section 38;