Madhya Pradesh High Court
Halku Yadav vs The State Of Madhya Pradesh on 27 February, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 3804 of 2023 (HALKU YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 27-02-2023 None for the petitioner.
List this matter after a week.
(NANDITA DUBEY) JUDGE ak Signature Not Verified Signed by: ASHISH KOSHTA Signing time: 2/27/2023 5:45:09 PM