Bombay High Court
Municipalcorporation Of City Of Vasai ... vs The State Of Maharashtra on 4 March, 2021
Author: G. S. Kulkarni
Bench: Dipankar Datta, G. S. Kulkarni
29.WPNo.44202011
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 4420 OF 2011
Municipal Corporation of City of Vasai Virar ...Petitioner
Versus
State of Maharashtra & Ors. ...Respondents
WITH
CIVIL APPLICATION NO. 2027 OF 2019
WITH
INTERIM APPLICATION NO. 276 OF 2020
IN
WRIT PETITION NO. 4420 OF 2011
Anthony F. Foss ...Applicant
In the matter between
Municipal Corporation of City of
Vasai-Virar & Anr. ...Petitioners
Versus
State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 4365 OF 2010
WITH
WRIT PETITION NO. 4419 OF 2011
WITH
CIVIL APPLICATION NO. 1404 OF 2011
IN
WRIT PETITION NO. 4419 OF 2011
Haresh Gopal Warane ...Petitioner
Versus
State of Maharashtra & Ors. ...Respondents
And
Smt. Anita Ramu Dhangada ...Applicant
Gaikwad RD 1/5
29.WPNo.44202011
WITH
WRIT PETITION NO. 4751 OF 2015
Jimmy Mates Gonsalves ...Petitioner
Versus
State of Maharashtra & Ors. ...Respondents
WITH
INTERIM APPLICATION (St.) NO. 2880 OF 2021
IN
WRIT PETITION NO. 4420 OF 2011
Rajkumar Mahadeo Chorghe ...Applicant
In the matter between
Municipal Corporation of
City of Vasai-Virar ...Petitioner
Versus
State of Maharashtra ...Respondent
WITH
CIVIL APPLICATION NO. 2820 OF 2013
IN
WRIT PETITION NO. 4420 OF 2011
Vinayak Nikam ...Applicant
Versus
Municipal Corporation of City of
Vasai-Virar & Anr. ...Respondents
WITH
REVIEW PETITION NO. 56 OF 2016
IN
WRIT PETITION NO. 4420 OF 2011
Anthony Foss ...Applicant
In the matter between
Municipal Corporation of City of
Vasai-Virar through its Commissioner ...Petitioner
Gaikwad RD 2/5
29.WPNo.44202011
WITH
CIVIL APPLICATION (St.) NO. 8410 OF 2019
IN
WRIT PETITION NO. 4420 OF 2011
Vivek Raghunath Pandit & Ors. ...Applicants
In the matter between
Municipal Corporation of City of
Vasai-Virar through its Commissioner ...Petitioner
Versus
State of Maharashtra ...Respondent
WITH
REVIEW PETITION (St.) NO. 6913 OF 2016
IN
WRIT PETITION NO. 4420 OF 2011
M/s. Hotel Western Beach, through
Proprietor Vijay Patil & Ors. ... Applicants
In the matter between
Municipal Corporation of
City of Vasai-Virar ...Petitioner
Versus
through Mayor Rajiv Patil & Anr. ... Respondents
WITH
CIVIL APPLICATION NO. 2598 OF 2011
IN
WRIT PETITION NO. 4420 OF 2011
Municipal Corporation of City of
Vasai-Virar through its Commissioner ...Applicant
Versus
The State of Maharashtra ... Respondent
WITH
WRIT PETITION NO. 4417 OF 2011
WITH
CIVIL APPLICATION NO. 1479 OF 2011
Mahesh Sitaram Desai ...Petitioner
Versus
The State of Maharashtra & Ors. ...Respondents
Gaikwad RD 3/5
29.WPNo.44202011
WITH
WRIT PETITION NO. 5065 OF 2011
Ravindra Purushottam Patil ...Petitioner
Versus
State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO. 6201 OF 2011
Prabhat Kumar Narendra Singh ...Petitioner
Versus
State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO. 10824 OF 2011
Vilas Sukur Tare ...Petitioner
Versus
State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO. 13155 OF 2019
Jimmy Mates Gonsalves & Anr. ...Petitioners
Versus
State of Maharashtra & Ors. ...Respondents
.....
Mr. P.K. Dhakephalkar, Senior Advocate a/w. Mr.Akshay J.
Kandarkar and Mr. Rajesh S. Datar, Advocate for the petitioner
in WP/4419/2011 and WP/4365/2010.
Mr.Anil V. Anturkar a/w. Ms.Swati Sagvekar a/w. Mr.Tanaji
Mhatugade i/b. Vidhi Partners, Advocate for the petitioner in
WP/4420/2011.
Mr.Y.S.Jahagirdar, Senior Advocate i/b. Gauri Godse, Advocate
for the Petitioner in WP/4417/2011.
Mr.Niteen Pradhan , Senior Advocate a/w. Mr.S.D.Khot a/w
Mr.Rajiv Patil, Mr.Pralhad Paranjape and Manish Kelkar,
Gaikwad RD 4/5
29.WPNo.44202011
Advocate for the Intervenor in WP/4419/2011 and
WP/4420/2011.
Mrs. Neeta P. Karnik a/w. Mr. Madhur Rai, Mr Sanjeev
Punalekar,Mr. Jimmy Gonsalves i/b. PRS Legal for the
applicant/intervenor in CA/2027/2019.
Mr. Tejesh Dande a/w. Bharat Gadhavi i/b. Tejesh Dande &
Associates for the applicant in CAW/1404/2011.
Mr.V.A.Thorat, Spl. Counsel a/w. Mr.Vaibhav Sugdare, Special
Counsel Mr. P.P. Kakade, G.P. and Mr, A.I. Patel, Addl. G.P. for
the State.
Mr. Indrajeet Kulkarni a/w. Ms.Renuka Birajdar, Advocate for
the intervenor in IA/2880/2021 in WP/4420/2011.
Ms. Sarika Shetye a/w. Mr.Irfan Shaikh and Mr. S.B Shetye for
the respondent (SEC).
Mr.Madhur Rai a/w. Mr.Sanjeev Punalekar i/b. PRS Legal,
Advocate for the Applicant in CA/2027/2019 in
WP/4420/2011.
Mr.Vijay S. Kurle, Advocate for the Petitioner in
WP/13155/2019.
.....
CORAM :- DIPANKAR DATTA, CJ &
G. S. KULKARNI, J.
DATE : MARCH 4, 2021 P.C. :
1 Heard in part. 2 Stand over to 9th April 2021.
(G. S. KULKARNI, J.) CHIEF JUSTICE Digitally signed by Raju D. Gaikwad Raju D. Date:
Gaikwad 2021.03.04 19:09:20 +0530 Gaikwad RD 5/5