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Bombay High Court

Municipalcorporation Of City Of Vasai ... vs The State Of Maharashtra on 4 March, 2021

Author: G. S. Kulkarni

Bench: Dipankar Datta, G. S. Kulkarni

                                            29.WPNo.44202011

    IN THE HIGH COURT OF JUDICATURE AT BOMBAY

               CIVIL APPELLATE JURISDICTION

              WRIT PETITION NO. 4420 OF 2011

Municipal Corporation of City of Vasai Virar ...Petitioner
           Versus
State of Maharashtra & Ors.                  ...Respondents
                            WITH
          CIVIL APPLICATION NO. 2027 OF 2019
                            WITH
         INTERIM APPLICATION NO. 276 OF 2020
                              IN
            WRIT PETITION NO. 4420 OF 2011

Anthony F. Foss                     ...Applicant

In the matter between

Municipal Corporation of City of
Vasai-Virar & Anr.                  ...Petitioners
           Versus
State of Maharashtra                ...Respondent

                           WITH
               WRIT PETITION NO. 4365 OF 2010
                           WITH
               WRIT PETITION NO. 4419 OF 2011
                           WITH
             CIVIL APPLICATION NO. 1404 OF 2011
                             IN
               WRIT PETITION NO. 4419 OF 2011

Haresh Gopal Warane                 ...Petitioner
          Versus
State of Maharashtra & Ors.         ...Respondents

      And

Smt. Anita Ramu Dhangada            ...Applicant



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                                               29.WPNo.44202011

                         WITH
             WRIT PETITION NO. 4751 OF 2015

Jimmy Mates Gonsalves                ...Petitioner
          Versus
State of Maharashtra & Ors.          ...Respondents


                        WITH
      INTERIM APPLICATION (St.) NO. 2880 OF 2021
                         IN
           WRIT PETITION NO. 4420 OF 2011

Rajkumar Mahadeo Chorghe             ...Applicant

In the matter between

Municipal Corporation of
City of Vasai-Virar                  ...Petitioner
           Versus
State of Maharashtra                 ...Respondent

                            WITH
          CIVIL APPLICATION NO. 2820 OF 2013
                              IN
            WRIT PETITION NO. 4420 OF 2011
Vinayak Nikam                    ...Applicant
           Versus
Municipal Corporation of City of
Vasai-Virar & Anr.               ...Respondents

                         WITH
             REVIEW PETITION NO. 56 OF 2016
                          IN
             WRIT PETITION NO. 4420 OF 2011

Anthony Foss                         ...Applicant

In the matter between
Municipal Corporation of City of
Vasai-Virar through its Commissioner ...Petitioner



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                                            29.WPNo.44202011

                        WITH
        CIVIL APPLICATION (St.) NO. 8410 OF 2019
                          IN
            WRIT PETITION NO. 4420 OF 2011

Vivek Raghunath Pandit & Ors.        ...Applicants
In the matter between
Municipal Corporation of City of
Vasai-Virar through its Commissioner ...Petitioner
           Versus
State of Maharashtra                 ...Respondent
                            WITH
       REVIEW PETITION (St.) NO. 6913 OF 2016
                              IN
            WRIT PETITION NO. 4420 OF 2011

M/s. Hotel Western Beach, through
Proprietor Vijay Patil & Ors.       ... Applicants
In the matter between
Municipal Corporation of
City of Vasai-Virar                 ...Petitioner
           Versus
through Mayor Rajiv Patil & Anr.    ... Respondents

                           WITH
             CIVIL APPLICATION NO. 2598 OF 2011
                             IN
               WRIT PETITION NO. 4420 OF 2011

Municipal Corporation of City of
Vasai-Virar through its Commissioner ...Applicant
           Versus
The State of Maharashtra             ... Respondent

                           WITH
               WRIT PETITION NO. 4417 OF 2011
                           WITH
             CIVIL APPLICATION NO. 1479 OF 2011

Mahesh Sitaram Desai                ...Petitioner
          Versus
The State of Maharashtra & Ors.     ...Respondents

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                                               29.WPNo.44202011

                         WITH
             WRIT PETITION NO. 5065 OF 2011

Ravindra Purushottam Patil           ...Petitioner
          Versus
State of Maharashtra & Ors.          ...Respondents
                         WITH
             WRIT PETITION NO. 6201 OF 2011

Prabhat Kumar Narendra Singh     ...Petitioner
          Versus
State of Maharashtra & Ors.      ...Respondents
                            WITH
           WRIT PETITION NO. 10824 OF 2011

Vilas Sukur Tare                     ...Petitioner
           Versus
State of Maharashtra & Ors.          ...Respondents

                         WITH
             WRIT PETITION NO. 13155 OF 2019

Jimmy Mates Gonsalves & Anr.         ...Petitioners
          Versus
State of Maharashtra & Ors.          ...Respondents

                              .....

Mr. P.K. Dhakephalkar, Senior Advocate a/w. Mr.Akshay J.
Kandarkar and Mr. Rajesh S. Datar, Advocate for the petitioner
in WP/4419/2011 and WP/4365/2010.

Mr.Anil V. Anturkar a/w. Ms.Swati Sagvekar a/w. Mr.Tanaji
Mhatugade i/b. Vidhi Partners, Advocate for the petitioner in
WP/4420/2011.

Mr.Y.S.Jahagirdar, Senior Advocate i/b. Gauri Godse, Advocate
for the Petitioner in WP/4417/2011.

Mr.Niteen Pradhan , Senior Advocate a/w. Mr.S.D.Khot a/w
Mr.Rajiv Patil, Mr.Pralhad Paranjape and Manish Kelkar,



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                                                                              29.WPNo.44202011

                           Advocate for the Intervenor in WP/4419/2011 and
                           WP/4420/2011.
                           Mrs. Neeta P. Karnik a/w. Mr. Madhur Rai, Mr Sanjeev
                           Punalekar,Mr. Jimmy Gonsalves i/b. PRS Legal for the
                           applicant/intervenor in CA/2027/2019.

                           Mr. Tejesh Dande a/w. Bharat Gadhavi i/b. Tejesh Dande &
                           Associates for the applicant in CAW/1404/2011.

                           Mr.V.A.Thorat, Spl. Counsel a/w. Mr.Vaibhav Sugdare, Special
                           Counsel Mr. P.P. Kakade, G.P. and Mr, A.I. Patel, Addl. G.P. for
                           the State.

                           Mr. Indrajeet Kulkarni a/w. Ms.Renuka Birajdar, Advocate for
                           the intervenor in IA/2880/2021 in WP/4420/2011.

                           Ms. Sarika Shetye a/w. Mr.Irfan Shaikh and Mr. S.B Shetye for
                           the respondent (SEC).

                           Mr.Madhur Rai a/w. Mr.Sanjeev Punalekar i/b. PRS Legal,
                           Advocate  for   the   Applicant in   CA/2027/2019    in
                           WP/4420/2011.

                           Mr.Vijay S. Kurle,       Advocate     for   the    Petitioner    in
                           WP/13155/2019.
                                                         .....

                                                  CORAM :- DIPANKAR DATTA, CJ &
                                                           G. S. KULKARNI, J.

DATE : MARCH 4, 2021 P.C. :

1 Heard in part. 2 Stand over to 9th April 2021.

(G. S. KULKARNI, J.) CHIEF JUSTICE Digitally signed by Raju D. Gaikwad Raju D. Date:

Gaikwad 2021.03.04 19:09:20 +0530 Gaikwad RD 5/5